Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Telangana - Section Section 2 in Telangana Preventive Detention Act, 1970 2. Definitions. - In this Act, unless the context otherwise requires,-(a)"detention order" means an order made under section 3;(b)"Government" means the State Government.
