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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(vi) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(vi)to undertake lab to land transfer of technology, to effectively deliver benefits of research, to the rural masses, industries and other related beneficiaries in the sector in the State through appropriate extension agencies;