Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 11] [Section 16] [Entire Act] NCT Delhi - Subsection Section 16(3) in The Delhi School Education Act, 1973 (3)Admission to a recognised school or to any class thereof shall be regulated by rules made in this behalf.
