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State of Odisha - Section

Section 28 in The Orissa Registration Rules, 1988

28. Receipt of fees and fines.

- After endorsing on a document the certificate of admissibility referred to in Rule 27, the Registering Officer shall receive the registration fees and fines, if any, payable under Subsection (1) of Section 25 and shall enter the respective amount thereof on the document closed to the said certificate.