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Jammu & Kashmir High Court - Srinagar Bench

M/S Makoff Printers Through Prp Zahoor vs State Of J And K And Others on 13 September, 2023

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                S. No. 59
                                                                Regular List


      IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                         AT SRINAGAR

                                 OWP 79/2017 CM(4720/2019)

   M/S MAKOFF PRINTERS THROUGH PRP ZAHOOR
   AHMAD DAR                              ...Petitioner(s)/Appellant(s)

   Through: Ms. Asma Rashid, Advocate

                                            Vs
   STATE OF J AND K AND OTHERS                                  ...Respondent(s)

   Through: Mr. Sajad Ashraf, GA

   CORAM:
   HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE

                                        ORDER

13.09.2023 Learned counsel for the petitioner shall seek and report instructions on the next date of hearing.

List on 09.10.2023.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.09.2023 AAMIR