Jammu & Kashmir High Court - Srinagar Bench
M/S Makoff Printers Through Prp Zahoor vs State Of J And K And Others on 13 September, 2023
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
S. No. 59
Regular List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP 79/2017 CM(4720/2019)
M/S MAKOFF PRINTERS THROUGH PRP ZAHOOR
AHMAD DAR ...Petitioner(s)/Appellant(s)
Through: Ms. Asma Rashid, Advocate
Vs
STATE OF J AND K AND OTHERS ...Respondent(s)
Through: Mr. Sajad Ashraf, GA
CORAM:
HON'BLE MS JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
13.09.2023 Learned counsel for the petitioner shall seek and report instructions on the next date of hearing.
List on 09.10.2023.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 13.09.2023 AAMIR