Supreme Court - Daily Orders
Gurvinder Singh vs The Registrar Punjab Technical ... on 4 July, 2017
Bench: Abhay Manohar Sapre, R. Banumathi
ITEM NO.35 COURT NO.13 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 016395/2017
(Arising out of impugned final judgment and order dated 23-03-2017
in LPA No. 78/2015 in CWP No. 12596/2012 passed by the High Court
of Punjab & Haryana at Chandigarh)
GURVINDER SINGH Petitioner(s)
VERSUS
THE REGISTRAR PUNJAB TECHNICAL UNIVERSITY & ANR. Respondent(s)
Date : 04-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Ms. Sunita Yadav,Adv.
Dr. Ajay Kumar,Adv.
Mr. Rajat Sharma,Adv.
Mr. Subhasish Bhowmick, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by learned counsel for the petitioner seeking adjournment on account of personal difficulty of the arguing counsel.
List after two weeks.
(NARENDRA PRASAD) (RENU DIWAN)
COURT MASTER ASST. REGISTRAR
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2017.07.06
14:47:53 IST
Reason: