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State of Madhya Pradesh - Section

Section 8 in Madhya Pradesh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2015

8. Publication of social impact assessment report, social impact management plan and recommendations of expert group.

- The social impact assessment report, social impact management plan and recommendations of expert group prepared in Hindi shall be published by way of uploading them in the website of district concerned and shall be made available to Panchayat, Municipality or Municipal Corporation, as the case may be arid to the offices of the Collector, the Sub-Divisional Magistrate and the Tahsildar, also the notice of such publication shall be publicized in two daily newspapers circulated in the affected area and also affixing at some conspicuous places in the affected area.