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State of Andhra Pradesh - Section

Section 102 in Reductions and Remissions (Andhra Pradesh)

102.

To remit the stamp duty chargeable in respect of the agreements (both for cash security and for personal security) executed by Primary School Teachers as authorised agents on Commission Basis. for the sale of the 12 year National Savings Certificates and 10 Year National Plan Certificates under the Rural Agency System (G.O.Ms.No. 1878, Rev., dated 17th August, 1956).