Punjab-Haryana High Court
Vineet Mittal And Another vs State Of Haryana And Another on 21 December, 2011
Author: Alok Singh
Bench: Alok Singh
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Crl. Misc. No. M-32816 of 2011 (O&M)
Date of Decision : 21.12.2011
Vineet Mittal and another ...Petitioners
Versus
State of Haryana and another ...Respondents
..........
CORAM: HON'BLE MR. JUSTICE ALOK SINGH
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1. Whether Reporters of local newspapers may be allowed to see judgment?
2. To be referred to the Reporters or not ?
3. Whether the judgment should be reported in the Digest?
Present: Mr. Sumit Sharma, Advocate,
for the petitioner.
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Alok Singh, J. (Oral)
Learned counsel for the petitioner seeks permission to withdraw this petition.
Dismissed as withdrawn.
( Alok Singh ) December 21, 2011 Judge Anand