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Karnataka High Court

Sri K R Bhadraswamy Gupta vs M/S Gangavathi Sugars Ltd on 20 January, 2012

4. The Official Liquidator is permitted to open the tenders on 01.02.2012 in the presence of who are present and also the secured crecl.i.torsAeat-ll clock in the office of the Official-'Liquida.tor:v.at'V:' 0 Bhavan', No.26--27, M.G.Road:K__fiahejad'vTl;ov.'ersV,-if"l.02ih, Floor, Bangalore -- 560 00l.'

5. The Official» 0' 'directed to file the result of the auctionion-or':befo1fel~2 before this Court.

"2 "iV; i llll JUDGE nvj _ -- ,