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State of Madhya Pradesh - Section

Section 8 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

8. Receipts to be given for all payments.

- For every sum received by the Market Committee, a receipt shall be tendered by the person authorised to do, for receiving the payment stating the sum and the details on account of which it has been paid. The person giving the receipts shall be duly authorised by the Market Committee to issue such receipts. The receipts shall be in the form prescribed by the Director.