Madhya Pradesh High Court
Sonu Rathore vs The State Of Madhya Pradesh on 4 April, 2025
Author: Anil Verma
Bench: Anil Verma
1 MCRC-12003-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR MCRC No. 12003 of 2025 (SONU RATHORE Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 04-04-2025 Shri Sugam Gupta - Advocate for the applicant.
Shri Dinesh Savita, Public Prosecutor for State.
Government Advocate informs that notice has been duly served on the prosecutrix.
Counsel for applicant prays for and is granted time to cure the defect and argue the matter.
List after two weeks.
(ANIL VERMA) JUDGE Signature Not Verified Signed by: ROHIT SHARMA Signing time: 4/4/2025 6:34:00 PM