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[Cites 0, Cited by 0] [Section 63(10)] [Section 63] [Entire Act]

State of Rajasthan - Subsection

Section 63(10)(d) in Rajasthan Factories Rules, 1951

(d)In every room of a factory sufficient exits to permit safe escape of the occupants in case of fire or other emergency shall be provided which shall be free of any obstruction.