Section 45(2)(iii) in The Mental Health Act, 1987

[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2)(iii) in The Mental Health Act, 1987

(iii)to bring back the mentally ill person to the psychiatric hospital or, as the case may be, psychiatric nursing home, on the expiry of the period of leave.

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Union of India - Subsection

Section 45(2)(iii) in The Mental Health Act, 1987