Delhi High Court - Orders
Themis Medicare Limited & Anr vs Central Medical Services Society & Ors on 10 February, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6999/2024 & CM APPL. 29128/2024, CM APPL.
38879/2024
THEMIS MEDICARE LIMITED & ANR. .....Petitioners
Through: Ms. Archana Sahadeva, Adv.
versus
CENTRAL MEDICAL SERVICES SOCIETY & ORS.
.....Respondents
Through: Ms. Aakanksha Kaul, Mr.Aman
Sahani, Ms. Rhea Borkotoky, Ms.
Ashima Chopra, Advs. for CMSS.
Mr.Varun Singh, Ms.Somesa Gupta
and Ms.Kajal Gupta, Advs for R-3.
Mr.Vikram Jetly, CGSC with
Ms.Shreya Jetly, Adv. for R-5.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 10.02.2025
List on 29.04.2025.
DEVENDRA KUMAR UPADHYAYA, CJ
TUSHAR RAO GEDELA, J
FEBRUARY 10, 2025/MJ
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