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Supreme Court - Daily Orders

Asst. Commissioner Of Income Tax ... vs Radhaswami Salt Works on 16 March, 2018

Bench: Rohinton Fali Nariman, R. Banumathi

     ITEM NO.12                            COURT NO.11                SECTION III

                              S U P R E M E C O U R T O F        I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42502/2017

     (Arising out of impugned final judgment and order dated 14-06-2017
     in SCA No. 16644/2012 passed by the High Court Of Gujarat At
     Ahmedabad)

     ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2 & ANR.
                                                        Petitioner(s)

                                                  VERSUS

     RADHASWAMI SALT WORKS                                            Respondent(s)

     ( IA No.8616/2018-CONDONATION OF DELAY IN FILING)


     Date : 16-03-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                         HON'BLE MRS. JUSTICE R. BANUMATHI


     For Petitioner(s)             Mr. Sandeep Sethi, ASG,
                                   Ms. Liz Mathew, Adv.
                                   Ms. Niranjna Singh, Adv.
                                   Mrs. Anil Katiyar, AOR


     For Respondent(s)             Mr.   R.K.Patel, Adv.
                                   Ms.   Saumya, Adv.
                                   Ms.   Nidhi Nagpal, Adv.
                                   Ms.   Suverna, Adv.
                                   Mr.   Shashank Mangal, Adv.
                                   Ms.   Manisha T. Karia, AOR


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Heard.

Delay condoned.

Signature Not Verified

The special leave petition is dismissed.

Digitally signed by ASHA SUNDRIYAL Date: 2018.03.17

10:59:57 IST Pending applications, if any, shall stand disposed of.

Reason:




     (SHASHI SAREEN)                                               (SAROJ KUMARI GAUR)
       AR CUM PS                                                     BRANCH OFFICER