Section 53(2) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987
(2)Whenever any person becomes a member of any authority, as a representative of another body, whether of the University or not, he shall cease to be a member of such authority, if before the expiry of his term he ceases to be a member of the body by which he was nominated, appointed or elected.
