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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Mizoram - Subsection

Section 19(4)(b) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(b)in two daily newspapers being circulated in the locality, of such area of which one shall be in the local language;