Rajasthan High Court - Jaipur
Chandra Bhan Singh And Ors vs Sub Division Officer Anr on 6 February, 2013
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. CIVIL WRIT PETITION NO.16396/2012 Chandra Bhan & Ors. vs. Sub Division Officer, Nadbai & Anr. Date of order : 06/02/2013. HON'BLE MR.JUSTICE MOHAMMAD RAFIQ Shri Deepak Khandelwal for the petitioners.
****** Application no.4204/13 has been filed seeking withdrawal of the writ petition. The application is allowed. The writ petition is dismissed as withdrawn.
(MOHAMMAD RAFIQ), J.
RS/58 All corrections made in the judgement/order have been incorporated in the judgement/order being emailed. (Ravi Sharma,P.A.)