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[Cites 0, Cited by 0] [Section 130] [Entire Act]

State of Haryana - Subsection

Section 130(1) in The Haryana Municipal Act, 1973

(1)No exhibition of pictures or other optical effect by means of a cinematograph or other similar apparatus for the purpose of which inflammable films are used, and no public dramatic or circus performance or pantomime, shall be given in any municipality elsewhere than in premises for which a licence has been granted by the committee under this section.