Delhi High Court - Orders
Roofmatrix Technologies Pvt Ltd vs Jmc Projects (India) Ltd & Ors on 11 March, 2026
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~34
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 261/2025 & CM APPL. 60023/2025
CM APPL. 60024/2025, CM APPL. 60025/2025
ROOFMATRIX TECHNOLOGIES PVT LTD .....Appellant
Through: Appearance not given
versus
JMC PROJECTS (INDIA) LTD & ORS. .....Respondents
Through: Appearance not given
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 11.03.2026
1. As it is already 4.40 P.M, the matter cannot be taken up for hearing today.
2. Renotify on 17.08.2026.
MANOJ KUMAR OHRI, J MARCH 11, 2026 sn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2026 at 21:24:53