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Delhi High Court - Orders

Roofmatrix Technologies Pvt Ltd vs Jmc Projects (India) Ltd & Ors on 11 March, 2026

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~34
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         FAO 261/2025 & CM APPL. 60023/2025
                                    CM APPL. 60024/2025, CM APPL. 60025/2025
                                    ROOFMATRIX TECHNOLOGIES PVT LTD                                                 .....Appellant
                                                                  Through:            Appearance not given

                                                                  versus

                                    JMC PROJECTS (INDIA) LTD & ORS.          .....Respondents
                                                  Through: Appearance not given

                                    CORAM:
                                    HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                                                  ORDER

% 11.03.2026

1. As it is already 4.40 P.M, the matter cannot be taken up for hearing today.

2. Renotify on 17.08.2026.

MANOJ KUMAR OHRI, J MARCH 11, 2026 sn This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 12/03/2026 at 21:24:53