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Bombay High Court

Ramesh Nivrutti Bhagwat vs Surendra Manohar Parkhe on 11 March, 2026

ary Before: Smt. P. P. Bhaidkar, Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master Date : 11th March, 2026.

CALLED FOR DIRECTION :

3. TPACL/2203/2026 ) Mr. S. H. Singh i/b Rupesh R. Lanjekar, Advocate in ) for the third party applicant.
           TP/914/1982     )
                                      )
                                      )
) P.C.: 1. S. O. to 18.03.2026 to comply with the ) Order dated 04.02.2026 and 25.02.2026 as a ) ) last chance, failing which application will be ) rejected.

) ) ) ) ) ) ) 11.03.2026 Addl. Registrar (O.S.) / Addl. Prothonotary and Senior Master ::: Uploaded on - 11/03/2026 ::: Downloaded on - 11/03/2026 21:12:49 :::