Section 22(2)(d) in The Cable Television Networks (Regulation) Act, 1995

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(d) in The Cable Television Networks (Regulation) Act, 1995

(d)the form of register to be maintained by a cable operator under section 7;

(da)the specifications of interference standards for interfering with any telecommunication system under section 10;