Himachal Pradesh High Court
Gian Chand vs . Kanta Devi on 8 April, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Cr. Revision No. 247 of 2020 08.04.2022 Present: Mr. Tek Chand, Advocate for the petitioner.
Ms. Poonam Gehlot, Advocate for the respondent.
Cr. MP No. 790 of 2022 This application has been filed for release of amount in favour of the respondent.
No objection has been communicated for allowing the application.
In view of above, the amount deposited in the Registry be released in favour of respondent by remitting the same in her bank account, mentioned in para 3 of application. Photocopy of front page of her pass book has also been filed with application.
Application stands disposed of.
April 08, 2022 (Vivek Singh Thakur)
(ms) Judge
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