Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Nagaland - Subsection Section 28(c) in Nagaland Village Councils Act, 1978 (c)any penalty forfeiture or punishment suffered in respect of any offence committed against the said act ; or
