Allahabad High Court
Niranjan Lal Sharma And 5 Ors. vs State Of U.P.And 2 Ors. on 6 January, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- APPLICATION U/S 482 No. - 442 of 2006 Applicant :- Niranjan Lal Sharma And 5 Ors. Opposite Party :- State Of U.P.And 2 Ors. Counsel for Applicant :- Mukul Rakesh,Manoj Kumar,Sridhar Awasthi,Sudeep Seth Counsel for Opposite Party :- Govt.Advocate,Arun Sinha,S.K. Verma,Siddhartha Sinha Hon'ble Shree Prakash Singh,J.
As prayed by the learned counsel for the applicant, list/put up this case in the week commencing 16-01-2023.
Interim order, if any, shall continue to operate till the next date of listing.
Order Date :- 6.1.2023 AKS