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Allahabad High Court

Niranjan Lal Sharma And 5 Ors. vs State Of U.P.And 2 Ors. on 6 January, 2023





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- APPLICATION U/S 482 No. - 442 of 2006
 

 
Applicant :- Niranjan Lal Sharma And 5 Ors.
 
Opposite Party :- State Of U.P.And 2 Ors.
 
Counsel for Applicant :- Mukul Rakesh,Manoj Kumar,Sridhar Awasthi,Sudeep Seth
 
Counsel for Opposite Party :- Govt.Advocate,Arun Sinha,S.K. Verma,Siddhartha Sinha
 

 
Hon'ble Shree Prakash Singh,J.
 

As prayed by the learned counsel for the applicant, list/put up this case in the week commencing 16-01-2023.

Interim order, if any, shall continue to operate till the next date of listing.

Order Date :- 6.1.2023 AKS