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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Limited Liability Partnership Rules, 2009

(3)Every designated partner, shall intimate his consent to become a designated partner to the limited liability partnership and DPIN, in Form-9 and the LLP shall intimate such DPIN to Registrar on Form-4.