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Bengal Presidency - Section

Section 69 in Calcutta Port Act, 1890

69. Estimate of income and expenditure to be laid before Commissioners at special meeting.- (1) The 1[Chairman] shall, at a special meeting to be held in the month of February in each year, lay before the Commissioners an estimate of the income and of the expenditure of the Commissioners for the year commencing on the first day of April then next ensuing, in such detail and form as the 2[Central Government] shall, from time to time, direct.

(2)Estimate when to be so laid.- Such estimate shall be completed and printed, and a copy thereof sent by post or otherwise to each Commissioner at least ten clear days prior to the meeting before which the estimate is to be laid.