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Supreme Court - Daily Orders

Maharashtra State Electricity ... vs Gmr Warora Energy Ltd. on 9 February, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

                                                    1

      ITEM NO.47                            COURT NO.12                 SECTION XVII

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                                    Civil Appeal   No(s).   5691/2015

      MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Appellant(s)

                                                   VERSUS

      GMR WARORA ENERGY LTD. & ORS.                                     Respondent(s)

      (FOR   [APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS] ON IA
      1/2015 FOR STAY APPLICATION ON IA 2/2015)


      WITH
      C.A. No. 6080/2015 (XVII)
      (FOR EX-PARTE STAY ON IA 2/2015
      FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2015)

      Date : 09-02-2018 These matters were called on for hearing today.

      CORAM :
                           HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                           HON'BLE MR. JUSTICE NAVIN SINHA

      For Appellant(s)               Mr. G. Sai Kumar, Adv.
                                     Ms. Nikika Choukse, Adv.
                                     Mr. Ravi Prakash, Adv.
                                     Somaiya, Adv.
                                     Ms. R. Batra, Adv.
                                     Mr. Mohit Darad, Adv.
                                     Mr. Chandra Prakash, AOR

                                     Mr. M. Y. Deshmukh, AOR

      For Respondent(s)              Mr.   Amit Kapur, Adv.
                                     Mr.   V. Mukherjee, Adv.
                                     Mr.   Pukhrambam Ramesh Kumar, AOR
                                     Ms.   Rahat Sharma, Adv.
                                     Mr.   Apoorva Misra, Adv.
                                     Ms.   Raveena Dhamija, Adv.
                                     Mr.   Tabrez Malawat, Adv.
                                     Mr.   Shiv Ram Pandey, Adv.
Signature Not Verified


                                     Mr.   M. Y. Deshmukh, AOR
Digitally signed by USHA
RANI BHARDWAJ
Date: 2018.02.09
17:00:29 IST
Reason:
                                     Mr.   Yatin M. Jagtap, Adv.
                                     Mr.   Shrikant R. Deshmukh, Adv.
                                     Mr.   Shakti Pandey, Adv.
                                     Mr.   Chandra Prakash, AOR
                                 2


                    Mr. Pramod Dayal, AOR
                    Mr. Nikunj Dayal, Adv.
                    Ms. Payal Dayal, Adv.


          UPON hearing the counsel the Court made the following
                             O R D E R

List on Wednesday, the 5th December, 2018.

(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER