Supreme Court - Daily Orders
Maharashtra State Electricity ... vs Gmr Warora Energy Ltd. on 9 February, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
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ITEM NO.47 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5691/2015
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Appellant(s)
VERSUS
GMR WARORA ENERGY LTD. & ORS. Respondent(s)
(FOR [APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS] ON IA
1/2015 FOR STAY APPLICATION ON IA 2/2015)
WITH
C.A. No. 6080/2015 (XVII)
(FOR EX-PARTE STAY ON IA 2/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2015)
Date : 09-02-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. G. Sai Kumar, Adv.
Ms. Nikika Choukse, Adv.
Mr. Ravi Prakash, Adv.
Somaiya, Adv.
Ms. R. Batra, Adv.
Mr. Mohit Darad, Adv.
Mr. Chandra Prakash, AOR
Mr. M. Y. Deshmukh, AOR
For Respondent(s) Mr. Amit Kapur, Adv.
Mr. V. Mukherjee, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Rahat Sharma, Adv.
Mr. Apoorva Misra, Adv.
Ms. Raveena Dhamija, Adv.
Mr. Tabrez Malawat, Adv.
Mr. Shiv Ram Pandey, Adv.
Signature Not Verified
Mr. M. Y. Deshmukh, AOR
Digitally signed by USHA
RANI BHARDWAJ
Date: 2018.02.09
17:00:29 IST
Reason:
Mr. Yatin M. Jagtap, Adv.
Mr. Shrikant R. Deshmukh, Adv.
Mr. Shakti Pandey, Adv.
Mr. Chandra Prakash, AOR
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Mr. Pramod Dayal, AOR
Mr. Nikunj Dayal, Adv.
Ms. Payal Dayal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on Wednesday, the 5th December, 2018.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER (SH) COURT MASTER