Delhi High Court - Orders
Steel Authority Of India Ltd vs Jsc Cryogenmash on 4 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~52
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 509/2018 & I.A. 17233/2018, I.A. 1781/2020,
I.A. 1782/2020 & I.A. 2080/2020
STEEL AUTHORITY OF INDIA LTD ..... Petitioner
Through: Mr. Arun Kathpalia, Senior
Advocate with Mr. Prateek Kumar, Ms.
Raveena Rai, Ms. Apeksha Dhanvijay and
Mr. Aditya Dhupar, Advocates
versus
JSC CRYOGENMASH ..... Respondent
Through: Mr. Sandeep Sethi, Senior
Advocate with Mr. Jafar Alam, Ms. Shivani
Khandekar, Mr. Akshay Bhatia, Mr. Gokul
Holami, Ms. Riya Kumar and Ms. Shreya
Sethi, Advocates
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 04.09.2023 List for further hearing on 15.09.2023. Interim order to continue, till the next date of hearing.
JYOTI SINGH, J SEPTEMBER 04, 2023/kks This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 16:15:17