Bombay High Court
Air India Aircraft Engineers ... vs Air India Limited And 3 Ors on 30 August, 2018
Bench: B.R. Gavai, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 794 OF 2016
Air India Aircraft Engineers Association, ....Petitioner
V/S
Air India Limited And 3 Ors ....Respondent
WITH WRIT PETITION NO. 1676 OF 2015 Aviation Industry Employees Guild ....Petitioner V/S Air India Ltd And 12 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 51 OF 2016 In WRIT PETITION 1676 OF 2015 Aviation Industry Employees Guild ....Petitioner V/S Air India Ltd And 12 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) NO. 405 OF 2015 In WRIT PETITION 794 OF 2016 Air India Aircraft Engineers Association, ....Petitioner V/S Air India Limited And 3 Ors ....Respondent WITH Page 1/2 ::: Uploaded on - 30/08/2018 ::: Downloaded on - 31/08/2018 00:22:22 ::: WRIT PETITION LODGING NO. 2772 OF 2015 Naresh J Bhatia And 2 Ors ....Petitioner V/S Air India Limited And 3 Ors ....Respondent WITH CHAMBER SUMMONS IN WRIT PETITION. NO. 63 OF 2016 In WRIT PETITION 1676 OF 2015 Aviation Industry Employees Guild ....Petitioner V/S Air India Ltd And 12 Ors. And All India Service ....Respondent Engineers Association (applicant) Ms. Jane Cox i/by Mr. Rajmohan A. Amonkar, Advocate for the Petitioner in WP/794/2016 Mr. Prabhakar Jadhav, Advocate for the Petitioner in WPL/2772/2015 Mr. Dhanesh R. Shah, Advocate for the Respondents-U.O.I. CORAM : B.R. GAVAI & M. S. KARNIK, JJ DATE : 30th August, 2018 P.C. :
Registry to verify and place the matter before the appropriate Court as per present roster.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/08/2018 ::: Downloaded on - 31/08/2018 00:22:22 :::