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[Cites 0, Cited by 0] [Section 9A(6)] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(6)(i) in Tamil Nadu Legislator's Pension Rules, 1977

(i)Except as provided in sub-rule (5), the family pension shall not be payable to more than one member of the family at a time.