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[Cites 0, Cited by 0] [Section 9619(71)] [Section 9619] [Entire Act]

Union of India - Subsection

Section 9619(71)(iii) in THE FINANCE ACT, 2021

(iii)for heading 9701, sub-heading 9701 10, tariff items 9701 10 10 to 9701 10 90, subheading 9701 90, tariff items 9701 90 91 to 9701 90 99, and the entries relating thereto, the following shall be substituted, namely :—