Section 38(2) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960
(2)The balance, if any, standing to the credit of the Patna University Fund established under section 37 of the Patna University Act, 1951 (Bihar Act XXV of 1951) on the date of commencement of this Act, shall vest in the Patna University Fund established under clause (a) of sub-section (1).
