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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(2) in The M.P. Forests (Hunting, Shooting, Fishing, Poisoning Water and Setting Traps or Snares in Reserved or Protected Forests) Rules, 1963

(2)The list of forests so closed shall be published by the Conservator of Forests of the Circle in the Madhya Pradesh Gazette and copies of the list so published shall be posted up for information of the public in the office of the Collectors and Divisional Forest Officers.