Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 3 August, 2017
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
ORDER SHEET
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : 3rd August, 2017.
Appearance:
Mr. Arnab Sarkar, Adv.
...for the plaintiff
Ms. D. Adhikari, Adv.
Ms. A. Mukherjee, Adv.
...for the respondent nos. 3, 5, 16
Mr. A. K. Dey, Adv.
...for defendant nos. 7, 14, 21 & 22 The Court : In my order dated 24th July, 2017 in the first line and at the place of appearance for the defendant, instead of defendant nos.7, 14, 21 & 22 it has been written as defendant nos. 7, 14, 20 & 21 and the same should be rectified by holding 'defendant nos. 7, 14, 21 & 22'.
The department is directed to incorporate the said correction in the order sheet.
(SAHIDULLAH MUNSHI, J.) sp3