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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(4)(d) in Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000

(d)provide passage of sufficient width between the stalls and make such alterations in the stalls, passages, shops, doors or other parts of the market as the panchayat may direct;