Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(g) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(g)"Central Council of Homoeopathy" means the council constituted under Section 3 of the Homoeopathy Central Council Act. 1973 (No. 59 of 1973);