- In these Rules, unless in the context otherwise requires :-(i)"Appointing Authority" means Principal Secretary/Secretary in case of Block Minority Welfare Officer and Sub Divisional Minority Welfare Officer ;(ii)"Cadre" means Bihar Minority Welfare Officers Cadre ;(iii)"Government" means the Government of Bihar ;(iv)"Governor" means the Governor of Bihar ;(v)"Commission" means Bihar Public Service Commission ;(vi)"Department" means Minority Welfare Department, Bihar ;
