Section 182(6) in Telangana Panchayat Raj Act, 2018
(6)Subject to the provisions of section 191 the staff borne on the establishment of the Zilla Praja Parishad and the staff working in institutions and schemes transferred by the Government or the Head of Department of Government to the Zilla Praja Parishad shall be under the administrative control and supervision of the Chief Executive Officer.