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Patna High Court - Orders

Ircon International Ltd. vs The State Of Bihar And Ors on 3 July, 2019

Author: Jyoti Saran

Bench: Jyoti Saran, Partha Sarthy

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  Civil Writ Jurisdiction Case No.3800 of 2019
                  ======================================================
                  Ircon International Ltd.

                                                                        ... ... Petitioner/s
                                                     Versus
                  The State of Bihar and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Mr.D.V.Pathy, Adv.
                  For the Respondent/s   :       Mr.Vikash Kumar,SC11
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
                          and
                          HONOURABLE MR. JUSTICE PARTHA SARTHY
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE JYOTI SARAN)

3    03-07-2019

List this case along with C.W.J.C. No. 11625 of 2019 on 11.07.2019 under the same heading.

(Jyoti Saran, J) ( Partha Sarthy, J) Bibhash/-

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