Patna High Court - Orders
Ircon International Ltd. vs The State Of Bihar And Ors on 3 July, 2019
Author: Jyoti Saran
Bench: Jyoti Saran, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.3800 of 2019
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Ircon International Ltd.
... ... Petitioner/s
Versus
The State of Bihar and Ors
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.D.V.Pathy, Adv.
For the Respondent/s : Mr.Vikash Kumar,SC11
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CORAM: HONOURABLE MR. JUSTICE JYOTI SARAN
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE JYOTI SARAN)
3 03-07-2019List this case along with C.W.J.C. No. 11625 of 2019 on 11.07.2019 under the same heading.
(Jyoti Saran, J) ( Partha Sarthy, J) Bibhash/-
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