Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Gujarat - Subsection

Section 51(2)(xi) in The Gujarat Ayurved University Act, 2021

(xi)the fees and other charges, which may be paid to the University for the courses, training, facilities and services provided by it;