Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 5 in Bihar State Registered Dealers Accidental Death Grants Scheme, 2014 5. In case of accidental death of a registered dealer, a grant of Rs. 2 (two) lakh by way of crossed cheque/demand draft shall be paid to the legal dependents.
