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[Cites 0, Cited by 6] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(3) in Assam Panchayat Act, 1994

(3)When the Gaon Panchyat is constituted under this Section, the Deputy Commissioner or an officer authorized by the Deputy Commissioner for this purpose shall call a meeting of the Gaon Panchayat (which shall be herein-after called the first meeting of the Gaon Panchayat) for election of a Vice-President from amongst the members in the manner prescribed.