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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(6) in Arunachal Pradesh Money Lending (Regulation) Act, 2018

(6)"Co-operative Bank", "co-operative society", multi-state co-operative Bank" and "primary credit society" shall have the same meanings as assigned to them by clause (c) section 56 of the Banking Regulation Act, 1949 (10 of 1949);