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[Cites 0, Cited by 3] [Section 1] [Entire Act]

State of West Bengal - Subsection

Section 1(3) in The Bengal Agricultural Debtors Act, 1936

(3)It shall come into force in such areas on such dates as the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950, respectively.] may, by notification, direct.