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State of Kerala - Section

Section 51 in Kerala Water Supply and Sewerage Act, 1986

51. Power to affix shaft, etc., for ventilation of sewer or cess-pool.

- The Authority may for the purpose of ventilating any sewer or cess-pool, whether vested in the Authority or not erect upon any premises or affix to the outside of any building or to any tree any shaft or pipes as may appear to it to be necessary.