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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(1) in The Gujarat Electricity Supply Undertakings (Acquisition) Act, 1969

(1)Where an undertaking of a licensee has vested in the State Government by an order under section 1 there shall be paid to such licensee a compensation which shall be equal to the market value of the undertaking as on the vesting date.