Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Bengal Presidency - Subsection Section 7(b) in Darjeeling and Kurseong Municipal (Porters) Act, 1883 (b)a [mazdoor] empowered to work by the job, or for any period of time not exceeding twenty-four hours.
