Section 4A(2)(a) in The Code of Civil Procedure, 1908

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Union of India - Subsection

Section 4A(2)(a) in The Code of Civil Procedure, 1908

(a)may require notice of the application for the order to be given to such (if any) of the persons having an interest in the estate of the deceased person as it thinks fit; and

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Union of India - Subsection

Section 4A(2)(a) in The Code of Civil Procedure, 1908